Nanglamal Sugar Complex Thru' ... vs State Of U.P. & 10 Others
2014 Latest Caselaw 4078 ALL

Citation : 2014 Latest Caselaw 4078 ALL
Judgement Date : 6 August, 2014

Allahabad High Court

Nanglamal Sugar Complex Thru' ... vs State Of U.P. & 10 Others on 6 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 37467 of 2014
 

 
Petitioner :- Nanglamal Sugar Complex Thru' Occupier/Auth. Signatory
 
Respondent :- State Of U.P. & 10 Others
 
Counsel for Petitioner :- Diptiman Singh,Navin Sinha
 
Counsel for Respondent :- C.S.C.,Ravindra Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

For order, see order of date passed in Writ Petition No.34612 of 2014.

Order Date :- 6.8.2014

Ajay

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