Ram Sewak Gupta & Others vs D.D.C. & Others
2014 Latest Caselaw 4075 ALL

Citation : 2014 Latest Caselaw 4075 ALL
Judgement Date : 6 August, 2014

Allahabad High Court

Ram Sewak Gupta & Others vs D.D.C. & Others on 6 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 50672 of 2007
 

 
Petitioner :- Ram Sewak Gupta & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- Durga Singh
 
Counsel for Respondent :- C.S.C.,V.K. Singh,Y.K. Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

List after three weeks. Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 6.8.2014

SKS

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