Smt. Pushpa Devi And Another vs D.D.C. And Others
2014 Latest Caselaw 4074 ALL

Citation : 2014 Latest Caselaw 4074 ALL
Judgement Date : 6 August, 2014

Allahabad High Court

Smt. Pushpa Devi And Another vs D.D.C. And Others on 6 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 24222 of 2012
 

 
Petitioner :- Smt. Pushpa Devi And Another
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Mritunjay Khare,Krishna Ji Khare
 
Counsel for Respondent :- C.S.C.,A.A. Ansari,R.C.Singh,Riduvant Pratap Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

List after three weeks.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 6.8.2014

SKS

Download the LatestLaws.com Mobile App