Sanjay Popli vs New Okhla Industrial Development ...
2014 Latest Caselaw 4073 ALL

Citation : 2014 Latest Caselaw 4073 ALL
Judgement Date : 6 August, 2014

Allahabad High Court

Sanjay Popli vs New Okhla Industrial Development ... on 6 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 
Civil Misc. Withdrawal Application No. 238936 of 2014.
 
IN
 
Case :- WRIT - C No. - 41120 of 2007
 

 
Petitioner :- Sanjay Popli
 
Respondent :- New Okhla Industrial Development Authority & Others
 
Counsel for Petitioner :- M.A. Zaidi
 
Counsel for Respondent :- V.P. Mathur
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

This application has been filed by the petitioner Sri Sanjay Popli for withdrawing the writ petition through a different counsel.

From the record, we find that the writ petition had been filed through Sri Shobhag Prasad Agarwal who has also executed the Vakalatnama. In such circumstances, the learned counsel for the applicant prays that he may be permitted to withdraw this application.

The application is dismissed as withdrawn.

Order Date :- 6.8.2014

Ajay

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