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M/S Shri Balaji & Company Thru' ... vs State Of U.P. & 3 Others
2014 Latest Caselaw 4072 ALL

Citation : 2014 Latest Caselaw 4072 ALL
Judgement Date : 6 August, 2014

Allahabad High Court
M/S Shri Balaji & Company Thru' ... vs State Of U.P. & 3 Others on 6 August, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 40178 of 2014
 

 
Petitioner :- M/S Shri Balaji & Company Thru' Prop. Braham Singh
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Arun K. Singh-I
 
Counsel for Respondent :- C.S.C.,Prem Prakash Yadav
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

On the request of learned counsel for the parties, put up day after tomorrow to enable them to produce the copy of the scheme under which the authorities have been defined to undertake the exercise of resolving such dispute.

Order Date :- 6.8.2014

Ajay

 

 

 
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