The Commissioner, Commercial ... vs S/S Olympic Zippers Pvt. Ltd. ...
2014 Latest Caselaw 4019 ALL

Citation : 2014 Latest Caselaw 4019 ALL
Judgement Date : 5 August, 2014

Allahabad High Court

The Commissioner, Commercial ... vs S/S Olympic Zippers Pvt. Ltd. ... on 5 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 163 of 2010
 

 
Applicant :- The Commissioner, Commercial Tax, Lko.
 
Opposite Party :- S/S Olympic Zippers Pvt. Ltd. Meerut
 
Counsel for Applicant :- S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed put up on Friday, i.e., on 8th August, 2014 to enable the learned counsel for the applicant to file better affidavit explaining the delay as well as the copies of original assessment orders.

Order Date :- 5.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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