Expand

2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005

January February March April May June July August September October November December

U.P.S.R.T.C. vs Shammi And 5 Ors.
2014 Latest Caselaw 3994 ALL

Citation : 2014 Latest Caselaw 3994 ALL
Judgement Date : 4 August, 2014

Allahabad High Court

U.P.S.R.T.C. vs Shammi And 5 Ors. on 4 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2288 of 2014
 

 
Appellant :- U.P.S.R.T.C.
 
Respondent :- Shammi And 5 Ors.
 
Counsel for Appellant :- S.K. Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Supplementary affidavit filed today is taken on record.

As prayed by the learned counsel for the parties, put up day after tomorrow as fresh.

Order Date :- 4.8.2014

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

U.P.S.R.T.C. vs Shammi And 5 Ors.
2014 Latest Caselaw 3994 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

U.P.S.R.T.C. vs Shammi And 5 Ors.2014 Latest Caselaw 3994 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

U.P.S.R.T.C. vs Shammi And 5 Ors.
2014 Latest Caselaw 3994 ALL