Sita Ram Singh vs State Of U.P. And 3 Others
2014 Latest Caselaw 3991 ALL

Citation : 2014 Latest Caselaw 3991 ALL
Judgement Date : 4 August, 2014

Allahabad High Court

Sita Ram Singh vs State Of U.P. And 3 Others on 4 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 39856 of 2014
 

 
Petitioner :- Sita Ram Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mamta Singh,Rahul Sripat
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, list this matter in the week commencing 18th August, 2014.

Order Date :- 4.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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