Ram Kuwar And Another vs D.D.C. And 2 Ors.
2014 Latest Caselaw 3990 ALL

Citation : 2014 Latest Caselaw 3990 ALL
Judgement Date : 4 August, 2014

Allahabad High Court

Ram Kuwar And Another vs D.D.C. And 2 Ors. on 4 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 40055 of 2014
 

 
Petitioner :- Ram Kuwar And Another
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Ramesh Chandra Tiwari
 
Counsel for Respondent :- C.S.C .,J.P.S. Jadaun
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh case on 11.8.2014 to enable the learned counsel for the petitioner to provide the details of the writ petition which has been referred to in the impugned order.

Order Date :- 4.8.2014

SKS

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