Harendra Prasad Bhatt vs State Of U.P. And 2 Others
2014 Latest Caselaw 3980 ALL

Citation : 2014 Latest Caselaw 3980 ALL
Judgement Date : 4 August, 2014

Allahabad High Court

Harendra Prasad Bhatt vs State Of U.P. And 2 Others on 4 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 39987 of 2014
 

 
Petitioner :- Harendra Prasad Bhatt
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Suresh Chandra Dwivedi,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Vivek Saran
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

One of the argument is that although inquiry was directed against three officers but petitioner has been singled out and no action has been taken against V.K. Singh and Prakash Mani Samdarshi.

Sri Vivek Saran, learned Advocate who appeared for respondents is to obtain instruction in respect to those two officers.

As prayed, put up this matter on 11th August, 2014.

Order Date :- 4.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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