Manuwa (Since Deceased) And 3 Ors. vs Addl. Collector (F& R)/D.D.C. And ...
2014 Latest Caselaw 3973 ALL

Citation : 2014 Latest Caselaw 3973 ALL
Judgement Date : 4 August, 2014

Allahabad High Court

Manuwa (Since Deceased) And 3 Ors. vs Addl. Collector (F& R)/D.D.C. And ... on 4 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 39816 of 2014
 

 
Petitioner :- Manuwa (Since Deceased) And 3 Ors.
 
Respondent :- Addl. Collector (F& R)/D.D.C. And 2 Ors.
 
Counsel for Petitioner :- D.N. Gupta,V.K. Gupta
 
Counsel for Respondent :- C.S.C.,Anand Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

List after a week to enable the counsel for the petitioner to file supplementary affidavit.

Order Date :- 4.8.2014

SKS

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