Dr. Prakash Chandra Agrawal vs State Of U.P. And 4 Others
2014 Latest Caselaw 3953 ALL

Citation : 2014 Latest Caselaw 3953 ALL
Judgement Date : 2 August, 2014

Allahabad High Court

Dr. Prakash Chandra Agrawal vs State Of U.P. And 4 Others on 2 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 23020 of 2014
 

 
Petitioner :- Dr. Prakash Chandra Agrawal
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Yogesh Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, one month and no more is allowed to the learned counsel to file counter affidavit.

List thereafter.

Order Date :- 2.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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