Surya Narain Mishra vs State Of U.P.,Thru. Prin. Secy., ...
2014 Latest Caselaw 3933 ALL

Citation : 2014 Latest Caselaw 3933 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Surya Narain Mishra vs State Of U.P.,Thru. Prin. Secy., ... on 1 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4144 of 2014
 

 
Petitioner :- Surya Narain Mishra
 
Respondent :- State Of U.P.,Thru. Prin. Secy., Home & 3 Others
 
Counsel for Petitioner :- Alok Kr. Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioner and learned A.G.A.

It is submitted by learned counsel for the petitioner that this petition has become infractuous.

Accordingly it is disposed of.

Order Date :- 1.8.2014

RPD

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