Manoj Kumar Yadav And 5 Others vs State Of U.P. And 3 Others
2014 Latest Caselaw 3929 ALL

Citation : 2014 Latest Caselaw 3929 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Manoj Kumar Yadav And 5 Others vs State Of U.P. And 3 Others on 1 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 39553 of 2014
 

 
Petitioner :- Manoj Kumar Yadav And 5 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Murli Manohar
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Put up this matter on 4th August, 2014, as fresh, before another Bench, after obtaining nomination from Hon'ble the Chief Justice, showing the name of Sri M.N. Singh, as counsel for respondents.

Order Date :- 1.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J. )

Download the LatestLaws.com Mobile App