Gaddan Chaudhari vs State Of U.P.
2014 Latest Caselaw 3928 ALL

Citation : 2014 Latest Caselaw 3928 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Gaddan Chaudhari vs State Of U.P. on 1 August, 2014

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 237 of 2009
 

 
Applicant :- Gaddan Chaudhari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ran Vijay Singh
 
Counsel for Opposite Party :- Govt.Advocate,H.K Mishra
 

 
Hon'ble Ashwani Kumar Singh,J.

Counter affidavit filed by State is taken on record.

Learned counsel for the petitioner prays and is granted two weeks to file rejoinder affidavit.

List in the week commencing 08.09.2014.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 1.8.2014

psd

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