Ansul @ Akhinesh @ Akhinesh Pratap ... vs State Of U.P. Thru. Secretary Home ...
2014 Latest Caselaw 3923 ALL

Citation : 2014 Latest Caselaw 3923 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Ansul @ Akhinesh @ Akhinesh Pratap ... vs State Of U.P. Thru. Secretary Home ... on 1 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 480 of 2013
 

 
Petitioner :- Ansul @ Akhinesh @ Akhinesh Pratap Singh
 
Respondent :- State Of U.P. Thru. Secretary Home Ministry & Others
 
Counsel for Petitioner :- Sunil Kumar,Santosh Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioner and learned A.G.A.

Learned A.G.A. files counter affidavit.

It is submitted by learned A.G.A. that in the present case final report has been submitted and according to the counsel for the petitioner it has been accepted.

Considering the same this petition has become infractuous.

Accordingly it is disposed of.

Order Date :- 1.8.2014

RPD

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