Vinod Kumar vs State Of U.P. & 4 Others
2014 Latest Caselaw 3921 ALL

Citation : 2014 Latest Caselaw 3921 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Vinod Kumar vs State Of U.P. & 4 Others on 1 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 39509 of 2014
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- H.M. Srivastava,Neeraj Srivastava
 
Counsel for Respondent :- C.S.C.,A.P. Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Put up tomorrow along with the records of Writ Petition No.39008 of 2014.

Order Date :- 1.8.2014

Ajay

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