Surendra Nath Pandey vs Commissioner, Faizabad Division ...
2014 Latest Caselaw 3920 ALL

Citation : 2014 Latest Caselaw 3920 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Surendra Nath Pandey vs Commissioner, Faizabad Division ... on 1 August, 2014

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- MISC. SINGLE No. - 4306 of 2014
 

 
Petitioner :- Surendra Nath Pandey
 
Respondent :- Commissioner, Faizabad Division Faizabad & Others
 
Counsel for Petitioner :- Nagendra Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Notice on behalf of respondent-1 has been accepted by the Chief Standing Counsel.

Issue notice to respondents-2 to 8.

The counsel for the petitioner submits that earlier the Commissioner by order dated 30.7.2012 transferred the case from Tehsildar, Lambhuwa, Sultanpur to Tehsildar, Sadar, Sultanpur but by the impugned order again he has transferred the case from Tehsildar, Sadar, Sultanpur to Tehsildar, Lambhwa, Sultanpur and that too without issuing any notice to the opposite parties therein. The matter requires consideration.

Till the next date of listing further proceeding in the case shall remain stayed.

Order Date :- 1.8.2014