Anil Kumar, vs State Of U.P.,Thru. Secretary, ...
2014 Latest Caselaw 3916 ALL

Citation : 2014 Latest Caselaw 3916 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Anil Kumar, vs State Of U.P.,Thru. Secretary, ... on 1 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 97198 of 2011
 
IN 
 
Case :- MISC. BENCH No. - 5000 of 2010
 

 
Petitioner :- Anil Kumar,
 
Respondent :- State Of U.P.,Thru. Secretary, Home & Others
 
Counsel for Petitioner :- I.M. Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this application. Therefore, this recall application is dismissed for want of prosecution.

Order Date :- 1.8.2014

RPD

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