Chandra Bhushan Tripathi ... vs State Of U.P.
2014 Latest Caselaw 3913 ALL

Citation : 2014 Latest Caselaw 3913 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Chandra Bhushan Tripathi ... vs State Of U.P. on 1 August, 2014

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 3916 of 2008
 

 
Applicant :- Chandra Bhushan Tripathi (Objection Filed)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vaibhav Kalia
 
Counsel for Opposite Party :- G.A.,Kapil Dev Srivastava
 

 
Hon'ble Ashwani Kumar Singh,J.

Counter affidavit filed by State is taken on record.

Learned counsel for the petitioner prays and is granted four weeks time to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 1.8.2014

psd

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