Jagdish And Another vs State Of U.P. And 10 Ors.
2014 Latest Caselaw 3911 ALL

Citation : 2014 Latest Caselaw 3911 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Jagdish And Another vs State Of U.P. And 10 Ors. on 1 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 38361 of 2014
 

 
Petitioner :- Jagdish And Another
 
Respondent :- State Of U.P. And 10 Ors.
 
Counsel for Petitioner :- Ayub Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Issue notice to respondent nos. 3 to 11 by registered post AD fixing a very early date. Steps be taken within 10 days.

Order Date :- 1.8.2014

SKS

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