Awadhesh Kumar Singh And Ors. vs Deputy Director Of Consolidation ...
2014 Latest Caselaw 3907 ALL

Citation : 2014 Latest Caselaw 3907 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Awadhesh Kumar Singh And Ors. vs Deputy Director Of Consolidation ... on 1 August, 2014

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CONSOLIDATION No. - 496 of 2014
 

 
Petitioner :- Awadhesh Kumar Singh And Ors.
 
Respondent :- Deputy Director Of Consolidation District Gonda And Ors.
 
Counsel for Petitioner :- A.P.Singh Vishen
 
Counsel for Respondent :- C.S.C.,Jai Kumar
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Against the ex parte order dated 30.8.2008, the petitioenr has filed a restoration applciation which is pending.

The writ petition is disposed of with the direction to Deputy Director of Consolidation to decide the restoration application of the petitioner within a period of six weeks from the date of production of a certified copy of this order before him.

Order Date :- 1.8.2014

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