M/S Jai Ambey Construction ... vs U.P. Jal Nigam And Others
2014 Latest Caselaw 3905 ALL

Citation : 2014 Latest Caselaw 3905 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

M/S Jai Ambey Construction ... vs U.P. Jal Nigam And Others on 1 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 12178 of 2013
 

 
Petitioner :- M/S Jai Ambey Construction No.14/49 F-5, Krishnadeo Nagar
 
Respondent :- U.P. Jal Nigam And Others
 
Counsel for Petitioner :- V.K. Chandel,Ram Niwas Singh,Vinay Kr. Singh Chandel
 
Counsel for Respondent :- Q.H. Siddiqui,S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Heard Sri Ram Niwas Singh, learned cousnel for the petitioner.

Put up on Tuesday for orders.

Order Date :- 1.8.2014

Ajay

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