Neeraj Kumar Singh vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 3902 ALL

Citation : 2014 Latest Caselaw 3902 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Neeraj Kumar Singh vs The State Of U.P Thru Secy., Home ... on 1 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4147 of 2014
 

 
Petitioner :- Neeraj Kumar Singh
 
Respondent :- The State Of U.P Thru Secy., Home Deptt., Lucknow And Ors.
 
Counsel for Petitioner :- Alok Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioner and learned A.G.A.

It is submitted by learned counsel for the petitioner that he does not want to press this petition..

Accordingly this petition is disposed of as not pressed.

Order Date :- 1.8.2014

RPD

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