Hari Prasad Jaiswal vs District Magistrate & 3 Others
2014 Latest Caselaw 3900 ALL

Citation : 2014 Latest Caselaw 3900 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Hari Prasad Jaiswal vs District Magistrate & 3 Others on 1 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 39452 of 2014
 

 
Petitioner :- Hari Prasad Jaiswal
 
Respondent :- District Magistrate & 3 Others
 
Counsel for Petitioner :- P.K. Kesari
 
Counsel for Respondent :- C.S.C.,Pankaj Kumar Shukla
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Put up tomorrow as fresh.

Order Date :- 1.8.2014

Ajay

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