Citation : 2014 Latest Caselaw 3899 ALL
Judgement Date : 1 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 31818 of 2014 Petitioner :- Teerath And Anr. Respondent :- D.D.C., And 4 Ors. Counsel for Petitioner :- Virendra Kumar,Manish Kumar Pandey,Sudhir Dixit Counsel for Respondent :- C.S.C.,Sushil Kumar Pandey Hon'ble Anjani Kumar Mishra,J.
Put up on Monday i.e. 4.8.2014 as fresh case.
Order Date :- 1.8.2014
SKS
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