Dr.Kalpana Singh (Objection ... vs The State Of U.P.
2014 Latest Caselaw 3898 ALL

Citation : 2014 Latest Caselaw 3898 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Dr.Kalpana Singh (Objection ... vs The State Of U.P. on 1 August, 2014

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 634 of 2009
 

 
Applicant :- Dr.Kalpana Singh (Objection Filed)
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Rajiva Dubey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

Counter affidavit filed by State is taken on record.

Learned counsel for the petitioner prays and is granted two weeks to file rejoinder affidavit.

List in the week commencing 08.09.2014.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 1.8.2014

psd

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