Owais vs State Of U.P.
2014 Latest Caselaw 3891 ALL

Citation : 2014 Latest Caselaw 3891 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Owais vs State Of U.P. on 1 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24180 of 2014
 

 
Applicant :- Owais
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- P.K. Kashyap
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Ajay Kumar Srivastava, Advocate, holding brief of Sri P.K.Kashyap, learned counsel for the applicant and Sri V.P.Yadav, learned AGA for the State.

Looking to the period of detention and nature of allegation levelled against the applicant, list this case after four weeks.

Order Date :- 1.8.2014

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