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C.G.M., Technical, U.P.S.R.T.C. ... vs Pawan Kumar Rai And 2 Ors.
2014 Latest Caselaw 990 ALL

Citation : 2014 Latest Caselaw 990 ALL
Judgement Date : 17 April, 2014

Allahabad High Court
C.G.M., Technical, U.P.S.R.T.C. ... vs Pawan Kumar Rai And 2 Ors. on 17 April, 2014
Bench: Sheo Kumar Singh, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 364 of 2014
 

 
Appellant :- C.G.M., Technical, U.P.S.R.T.C. And 3 Ors.
 
Respondent :- Pawan Kumar Rai And 2 Ors.
 
Counsel for Appellant :- Anubhav Chandra
 
Counsel for Respondent :- C.S.C.,Shailendra
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Vivek Kumar Birla,J.

Counter affidavit filed today in delay condonation matter, is taken on record.

As prayed, put up this matter tomorrow, as fresh.

Order Date :- 17.4.2014

M.A.A.

 

 

 
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