Mohammad Hanif vs D.M. And 3 Ors.
2014 Latest Caselaw 989 ALL

Citation : 2014 Latest Caselaw 989 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Mohammad Hanif vs D.M. And 3 Ors. on 17 April, 2014

Bench: Sheo Kumar Singh, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 368 of 2014
 

 
Appellant :- Mohammad Hanif
 
Respondent :- D.M. And 3 Ors.
 
Counsel for Appellant :- Miss Bushra Maryam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Vivek Kumar Birla,J.

As prayed, put up this matter tomorrow, as fresh.

Order Date :- 17.4.2014

M.A.A.

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