Smt. Nisha Gupta vs Director Of Education, U.P. Baisc ...
2014 Latest Caselaw 987 ALL

Citation : 2014 Latest Caselaw 987 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Smt. Nisha Gupta vs Director Of Education, U.P. Baisc ... on 17 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 2180 of 2001
 

 
Petitioner :- Smt. Nisha Gupta
 
Respondent :- Director Of Education, U.P. Baisc Shiksha And Others.
 
Counsel for Petitioner :- Kuldeep Saxena,B.N. Mishra,C.P.Ghildyal,R.P.Shastri,Ravindra Mishra,Yogesh Srivastava
 
Counsel for Respondent :- C.S.C,P.K. Sharma,R.K.Malviya
 

 
Hon'ble Abhinava Upadhya,J.

List again in the next cause list showing the name of Sri Upendra Kumar Yadav as counsel for the respondents.

Order Date :- 17.4.2014

SKM

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