Ramji And 11 Ors. vs Settlement Officer Of ...
2014 Latest Caselaw 982 ALL

Citation : 2014 Latest Caselaw 982 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Ramji And 11 Ors. vs Settlement Officer Of ... on 17 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - B No. - 21472 of 2014
 

 
Petitioner :- Ramji And 11 Ors.
 
Respondent :- Settlement Officer Of Consolidaiton And 19 Others
 
Counsel for Petitioner :- Brijesh Chandra Naik
 
Counsel for Respondent :- C.S.C.,B.B.P.Srivastava,P.K.Giri,R.P. Singh,Ranjeet Asthana
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 23rd April, 2014.

Order Date :- 17.4.2014

samz

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