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Sukhari Prasad, Headmaster, S.K. ... vs Harendra Mishra, Acting, B.S.A. ...
2014 Latest Caselaw 981 ALL

Citation : 2014 Latest Caselaw 981 ALL
Judgement Date : 17 April, 2014

Allahabad High Court
Sukhari Prasad, Headmaster, S.K. ... vs Harendra Mishra, Acting, B.S.A. ... on 17 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1812 of 2012
 

 
Applicant :- Sukhari Prasad, Headmaster, S.K. Higher Sec. School & Ors.
 
Opposite Party :- Harendra Mishra, Acting, B.S.A. And Others
 
Counsel for Applicant :- Radha Kant Ojha,Chandra Shekhar Kushwaha,Sanjay Kumar Mishra
 
Counsel for Opposite Party :- B.K.Nishra,Bhanu Pratap Singh,R.Singh,Sc
 

 
Hon'ble Ran Vijai Singh,J.

Pursuant to the earlier order of this Court dated 4.4.2014 three affidavits of compliance on behalf of opposite party nos. 3,4 and 5 have been filed.  Opposite party nos. 3,4 and 5 are present before the Court.

Sri S.K.Mishra, learned counsel for the applicants prays for and is granted ten days time to seek further instruction and file reply/objection to the affidavits of compliance.

List on 19th May, 2014.  On that date opposite party nos. 3,4,5 shall remain present before the Court.

Order Date :- 17.4.2014

samz

 

 

 
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