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Narendra Kumar And Another vs A.D.M. (Protocol)/D.D.C. And 4 ...
2014 Latest Caselaw 979 ALL

Citation : 2014 Latest Caselaw 979 ALL
Judgement Date : 17 April, 2014

Allahabad High Court
Narendra Kumar And Another vs A.D.M. (Protocol)/D.D.C. And 4 ... on 17 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - B No. - 16659 of 2014
 

 
Petitioner :- Narendra Kumar And Another
 
Respondent :- A.D.M. (Protocol)/D.D.C. And 4 Ors.
 
Counsel for Petitioner :- Dr. Akhilesh Kumar Sharma
 
Counsel for Respondent :- C.S.C.,V.S. Kushwaha
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 22nd April, 2014.

Order Date :- 17.4.2014

samz

 

 

 
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