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Subodh Golash vs S.S. Garbyal, Director, ...
2014 Latest Caselaw 955 ALL

Citation : 2014 Latest Caselaw 955 ALL
Judgement Date : 16 April, 2014

Allahabad High Court
Subodh Golash vs S.S. Garbyal, Director, ... on 16 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1381 of 2013
 

 
Applicant :- Subodh Golash
 
Opposite Party :- S.S. Garbyal, Director, Wildlife, Moef, New Delhi
 
Counsel for Applicant :- Subodh Golash (In Person),Harendra Prakash Dwivedi
 
Counsel for Opposite Party :- S.C.,Nitin Gupta,R.B. Singhal
 

 
Hon'ble Ran Vijai Singh,J.

As prayed list in the next cause list.

Order Date :- 16.4.2014

samz

 

 

 
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