Pradeep Kumar vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 953 ALL

Citation : 2014 Latest Caselaw 953 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Pradeep Kumar vs State Of U.P. And 3 Ors. on 16 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 3190 of 2014
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Ajay Kumar Sharma,N.C. Rajvanshi
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav,Rekha Pundir
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up as fresh on 23rd April, 2014.

Order Date :- 16.4.2014

Priyanka

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