Giri Lal And Others vs Addl. Commissioner Meerut And ...
2014 Latest Caselaw 952 ALL

Citation : 2014 Latest Caselaw 952 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Giri Lal And Others vs Addl. Commissioner Meerut And ... on 16 April, 2014

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- WRIT - C No. - 12217 of 1999
 

 
Petitioner :- Giri Lal And Others
 
Respondent :- Addl. Commissioner Meerut And Others
 
Counsel for Petitioner :- Manoj Kumar Rajvanshi,N.C. Rajvanshi,S.K.Tyagi
 
Counsel for Respondent :- C.S.C.,Pankaj Srivastava,V.B.Mishra,V.B.Singh
 

 
Hon'ble Arvind Kumar Tripathi,J.

Case called out in the revised list.

On request of learned counsel for the petitioner, the case is passed over the day.

List again in the next cause list.

Order Date :- 16.4.2014

AHN

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