Ram Chandra Pandey vs A.K. Srivastava, Executive ...
2014 Latest Caselaw 950 ALL

Citation : 2014 Latest Caselaw 950 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Ram Chandra Pandey vs A.K. Srivastava, Executive ... on 16 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5816 of 2012
 

 
Applicant :- Ram Chandra Pandey
 
Opposite Party :- A.K. Srivastava, Executive Engineer
 
Counsel for Applicant :- S.P.S. Parmar
 
Counsel for Opposite Party :- Ayank Mishra,S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of the learned counsel for the applicant.

Order Date :- 16.4.2014

samz

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