Lalit Mohan Kulshrestha vs State Of U.P. & Others
2014 Latest Caselaw 949 ALL

Citation : 2014 Latest Caselaw 949 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Lalit Mohan Kulshrestha vs State Of U.P. & Others on 16 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 39086 of 2005
 

 
Petitioner :- Lalit Mohan Kulshrestha
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Pradeep Kumar Tiwari,Ranjeet Saxena
 
Counsel for Respondent :- C.S.C.,Ayank Mishra,J.P.Pandey,R.D. Khare
 

 
Hon'ble Abhinava Upadhya,J.

Put up tomorrow as unlisted.

Learned counsel for the petitioner will inform Sri Ayank Mishra, learned counsel appearing for the respondents about this order in writing today.

Order Date :- 16.4.2014

SKM

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