J.K. Cottan Mills vs State Of U.P. & Ors.
2014 Latest Caselaw 948 ALL

Citation : 2014 Latest Caselaw 948 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

J.K. Cottan Mills vs State Of U.P. & Ors. on 16 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 40470 of 2010
 

 
Petitioner :- J.K. Cottan Mills
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Petitioner :- Miss Bushra Maryam
 
Counsel for Respondent :- C.S.C.,A.S.G.I 2010/1359,Archana Mishra,Ritik Upadhyay
 

 
Hon'ble Abhinava Upadhya,J.

Lay this matter along with connected Writ Petition No. 19976 of 2009 before another Bench after taking nomination from Hon'ble the Chief Justice.

Order Date :- 16.4.2014

SKM

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