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Ram Raj Bharti vs The Union Of India The 3 Others
2014 Latest Caselaw 947 ALL

Citation : 2014 Latest Caselaw 947 ALL
Judgement Date : 16 April, 2014

Allahabad High Court
Ram Raj Bharti vs The Union Of India The 3 Others on 16 April, 2014
Bench: Rajes Kumar, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 21878 of 2014
 

 
Petitioner :- Ram Raj Bharti
 
Respondent :- The Union Of India The 3 Others
 
Counsel for Petitioner :- Vinay Kumar Srivastava,Abhishek Srivastava
 
Counsel for Respondent :- Vivek Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Sri Harendra Prasad, Advocate, states that this case has been allotted to him.

As prayed, put up day after tomorrow (18.4.2014) as fresh showing the name of Sri Harendra Prasad as counsel for the respondent.

Order Date :- 16.4.2014

OP

 

 

 
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