Narvedeshwar Mahadeo Nath And ... vs Arvind Alias Lodi Bharati And ...
2014 Latest Caselaw 946 ALL

Citation : 2014 Latest Caselaw 946 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Narvedeshwar Mahadeo Nath And ... vs Arvind Alias Lodi Bharati And ... on 16 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5937 of 2011
 

 
Applicant :- Narvedeshwar Mahadeo Nath And Anr.
 
Opposite Party :- Arvind Alias Lodi Bharati And Others
 
Counsel for Applicant :- Chandra Shekhar Rai
 
Counsel for Opposite Party :- J.S.Pandey,S.C.,V.Singh
 

 
Hon'ble Ran Vijai Singh,J.

Cases of Sri Chandra Shekhar Rai are reported to be adjourned till 18th April, 2014.

List after adjournment.

Order Date :- 16.4.2014

samz

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