L.L.R.M. Medical College And ... vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 945 ALL

Citation : 2014 Latest Caselaw 945 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

L.L.R.M. Medical College And ... vs State Of U.P. And 4 Ors. on 16 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 21780 of 2014
 

 
Petitioner :- L.L.R.M. Medical College And Another
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Rajesh Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to respondents no.4 and 5 returnable at an early date.

The petitioners shall take steps for service of notice upon respondents no.4 and 5 within a week.

List after service of notice.

Order Date :- 16.4.2014

SKM

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