Krishna Pratap Pandey And 5 Ors. vs State Of U.P. And 2 Ors.
2014 Latest Caselaw 944 ALL

Citation : 2014 Latest Caselaw 944 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Krishna Pratap Pandey And 5 Ors. vs State Of U.P. And 2 Ors. on 16 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 21214 of 2014
 

 
Petitioner :- Krishna Pratap Pandey And 5 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Rakesh Kumar,R.C. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 22nd April, 2014.

Order Date :- 16.4.2014

Priyanka

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