Rajendra Prasad Patel @ Rajendra ... vs Chaitanya Kumar Kulshrestha, ...
2014 Latest Caselaw 943 ALL

Citation : 2014 Latest Caselaw 943 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Rajendra Prasad Patel @ Rajendra ... vs Chaitanya Kumar Kulshrestha, ... on 16 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2467 of 2014
 

 
Applicant :- Rajendra Prasad Patel @ Rajendra Verma @ Pappu Verma
 
Opposite Party :- Chaitanya Kumar Kulshrestha, Principal Judge, Family Court
 
Counsel for Applicant :- M.S. Pandey
 

 
Hon'ble Ran Vijai Singh,J.

Learned counsel for the applicant is directed to serve a copy of this application to Sri Sudhir Mehrotra, Special Counsel, High Court, who is directed to get instruction from the Principal Judge, Family Court, regarding the grievance made in this contempt application.

The Officer on Special Duty, (Litigation), High Court is directed to authorise Sri Sudhir Mehrotra to appear in this matter.

Put up as a fresh case on 25th April, 2014.

Order Date :- 16.4.2014

samz

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