Ram Chhail Singh vs Deputy Labour Commissioner And ...
2014 Latest Caselaw 941 ALL

Citation : 2014 Latest Caselaw 941 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Ram Chhail Singh vs Deputy Labour Commissioner And ... on 16 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 21682 of 2014
 

 
Petitioner :- Ram Chhail Singh
 
Respondent :- Deputy Labour Commissioner And Another
 
Counsel for Petitioner :- Sumati Rani Gupta
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Mishra
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e., 18.4.2014 as fresh.

Order Date :- 16.4.2014

SKM

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