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Som Pal And 2 Ors. vs D.D.C. And 2 Ors.
2014 Latest Caselaw 933 ALL

Citation : 2014 Latest Caselaw 933 ALL
Judgement Date : 16 April, 2014

Allahabad High Court
Som Pal And 2 Ors. vs D.D.C. And 2 Ors. on 16 April, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 12828 of 2014
 

 
Petitioner :- Som Pal And 2 Ors.
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Riduwant Pratap Singh
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav,Ramesh Pundir,Rekha Pundir
 

 
Hon'ble Anjani Kumar Mishra,J.

Connect with Writ Petition No. 3190 of 2014.

Order Date :- 16.4.2014

Priyanka

 

 

 
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