Vikrama And Another vs D.D.C. And 10 Others
2014 Latest Caselaw 932 ALL

Citation : 2014 Latest Caselaw 932 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Vikrama And Another vs D.D.C. And 10 Others on 16 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 21225 of 2014
 

 
Petitioner :- Vikrama And Another
 
Respondent :- D.D.C. And 10 Others
 
Counsel for Petitioner :- P.N. Kushwaha
 
Counsel for Respondent :- C.S.C.,Pramod Kumar Sinha
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 22nd April, 2014.

Order Date :- 16.4.2014

Priyanka

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