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Sulchand Yadav vs Shri Jiyut Ram Posted As Branch ...
2014 Latest Caselaw 927 ALL

Citation : 2014 Latest Caselaw 927 ALL
Judgement Date : 16 April, 2014

Allahabad High Court
Sulchand Yadav vs Shri Jiyut Ram Posted As Branch ... on 16 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5652 of 2013
 

 
Applicant :- Sulchand Yadav
 
Opposite Party :- Shri Jiyut Ram Posted As Branch Manager , S.B.I.
 
Counsel for Applicant :- Sheo Ram Snigh,Rajesh Maurya
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Counter affidavit of Sri Jiyut Ram, Branch (F.I.) State Bank of India, R.B.O.IV, Azamgarh, filed by Sri Satish Chaturvedi, leaned counsel for the opposite party today is taken on record. Sri Jiyut Ram is also present before the Court who has been granted bail by the court below.

Learned counsel for the applicant prays for and is allowed a week's time to file rejoinder affidavit.

The application for exemption from personal appearance shall be considered on the next date of listing.

List on 13th May, 2014.  On that date Sri Jiyat Ram shall remain present before the Court.,

Order Date :- 16.4.2014

samz

 

 

 
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