Ali Najaf And 5 Ors. vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 926 ALL

Citation : 2014 Latest Caselaw 926 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Ali Najaf And 5 Ors. vs State Of U.P. And 3 Ors. on 16 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 11952 of 2014
 

 
Petitioner :- Ali Najaf And 5 Ors.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Ali Hasan,H M Srivastva,Ishtiyaq Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary affidavit filed today by the learned counsel for the petitioner, is taken on record.

Copy of said supplementary affidavit is not available in the file of the learned Standing Counsel.

In view of the above, put up as fresh on 22nd April, 2014.

Order Date :- 16.4.2014

Priyanka

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